Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 21 in Himalayiya University Act, 2019 21. Other officers. - The manner of appointment, terms and condition of service and power and duties of the officers of the University shall be such as may be prescribed.Chapter-IV Authorities of the University
