Bombay High Court
Village Panchayat Of Aldona Thr. Its ... vs Shri Ramtaleshwar Devasthan Thr. Its ... on 1 July, 2024
Author: M. S. Karnik
Bench: M. S. Karnik
19-WP-307-24 & PILWP-28-24.DOC
Suchitra
IN THE HIGH COURT OF BOMBAY AT GOA
WRIT PETITION NO.307/2024
VILLAGE PANCHAYAT OF
ALDONA THR. ITS SARPANCH ... PETITIONER
Versus
SHRI RAMTALESHWAR
DEVASTHAN THR. ITS
ATTORNEY GURUDAS
BABAL VELGEKAR & 6 ORS. ... RESPONDENTS
Mr Raunaq Rao, Advocate for Respondent No.5
Mr Shivdatt P. Munj, Addl. Government Advocate for the State.
WITH
PIL WRIT PETITION NO.28/2024
SHRI RAMTALESHWAR
DEVASTHAN THR. ITS
ATTORNEY GURUDAS
BABAL VELGEKAR & 6 ORS. ... PETITIONERS
Versus
THE STATE OF GOA THR. IT
CHIEF SECRETARY AND 4 ORS. ... RESPONDENTS
Mr P. Talaulikar, Advocate for the Petitioners.
Mr Shivdatt P. Munj, Addl. Government Advocate for the State.
CORAM: M. S. KARNIK &
VALMIKI MENEZES, JJ.
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19-WP-307-24 & PILWP-28-24.DOC P.C.:
1. he learned counsel for the petitioner seeks some time to ile a rejoinder. Accordingly, list on 22.07.2024.
VALMIKI MENEZES, J. M. S. KARNIK, J.
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