Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 115BBA(2)] [Section 115BBA] [Entire Act]

Union of India - Subsection

Section 115BBA(2)(b) in The Income Tax Act, 1961

(b)the tax deductible at source under the provisions of Chapter XVII-B has been deducted from such income.]