Section 51 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003
51. Residence of Students.
(1)Every student of the University shall reside under such conditions as may be prescribed by the Ordinances.(2)The University shall, as far as may be, provide to the students of the University residential accommodation in hostels of the University in accordance with the provisions made by the Ordinances.
