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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2) in The West Bengal State Homoeopathic Health Service Act, 2002.

(2)Recruitment to all Basic Grade Posts in the West Bengal Homeopathic Health Service shall be made through the West Bengal Health Recruitment Board in-such manner as may be prescribed.