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Madras High Court

U.Vijay Kumar Pandey vs The Director on 13 December, 2021

Author: Krishnan Ramasamy

Bench: Krishnan Ramasamy

                                                                           W.P.No.31819 of 2018

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 13.12.2021

                                            CORAM :
                          THE HONOURABLE MR.JUSTICE KRISHNAN RAMASAMY

                                              W.P.No. 31819 of 2018
                                                       &
                                             W.M.P.No. 37052 of 2018
                 U.Vijay Kumar Pandey                                        ... Petitioner

                                                      -Vs-

                 1 The Director
                   National Institute of Fashion Technology
                   (Ministry of Textiles Government of India)
                   NIFT Campus, Rajiv Gandhi salai,
                   Taramani
                   Chennai -600 113

                 2 The Joint Director
                   National Institute of Fashion Technology
                   (Ministry of Textiles, Government of India)
                   NIFT Campus, Rajiv Gandhi salai
                   Taramani
                   Chennai -600 113

                 3 The Assistant Director
                   National Institute of Fashion Technology
                   (Ministry of Textiles Government of India)
                   NIFT Campus Rajiv Gandhi salai
                   Taramani
                   Chennai -600 113                                    ... Respondents




                 1/4

https://www.mhc.tn.gov.in/judis
                                                                                W.P.No.31819 of 2018

                 Prayer: Writ Petition filed under Article 226 of the Constitution of India

                 praying for the issuance of a Writ of Mandamus or any other writ, directing the

                 respondents 1 and 3 to consider the representation of the petitioner dated

                 28.11.2018 to issue with Work Order for the Security Services.


                                          For Petitioner     :     No appearance

                                          For Respondents    :     No appearance


                                                    ORDER

This Writ Petition is filed to issue a Writ of Mandamus directing the respondents 1 and 3 to consider the representation of the petitioner, dated 28.11.2018, to issue with Work Order for the Security Services.

2. Today, when the matter is taken up for hearing, none appeared on behalf of the petitioner. Counter affidavit has been filed in this matter and it is seen that the Work Order has been awarded to the Lowest Bidder, M/s.Bharatheeyam Security Services Pvt.Ltd, Chennai, on 28.11.2018, for the period from 01.12.2018 to 30.11.2019. This may be the reason for no representation on behalf of the petitioner. Thus, it shows that the petitioner is not interested to prosecute the case any further. Hence, this Writ Petition is 2/4 https://www.mhc.tn.gov.in/judis W.P.No.31819 of 2018 dismissed for non-prosecution. No costs. Consequently, connected miscellaneous petition is also closed.

13.12.2021 sha/sli To 1 The Director National Institute of Fashion Technology (Ministry of Textiles Government of India) NIFT Campus, Rajiv Gandhi salai, Taramani Chennai -600 113 2 The Joint Director National Institute of Fashion Technology (Ministry of Textiles, Government of India) NIFT Campus, Rajiv Gandhi salai Taramani Chennai -600 113 3 The Assistant Director National Institute of Fashion Technology (Ministry of Textiles Government of India) NIFT Campus Rajiv Gandhi salai Taramani Chennai -600 113 3/4 https://www.mhc.tn.gov.in/judis W.P.No.31819 of 2018 KRISHNAN RAMASAMY, J.

sha W.P.No. 31819 of 2018 & W.M.P.No. 37052 of 2018 13.12.2021 4/4 https://www.mhc.tn.gov.in/judis