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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(3)(i) in The Maharashtra Paragana and Kulkarni Watans (Abolition) Act, 1950

(i)all persons who on the appointed day are the watandars of the same watan to which the land appertained, and