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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Goa - Subsection

Section 110(6) in The Goa, Daman and Diu School Education Rules, 1986

(6)Where the circumstances of a case so require, the Director may, notwithstanding anything contained in the admission plan, direct the admission of any student to an aided school, and, on receipt of such direction, the head of such school shall admit such student in the school.