Madhya Pradesh High Court
Shri Abhishek Ranjan vs Shri Hemlata Chaubey on 3 March, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 1300 of 2023
(SHRI ABHISHEK RANJAN Vs SHRI HEMLATA CHAUBEY)
Dated : 03-03-2023
Shri Abhay Kesharwani, learned counsel for the petitioner.
Issue notice of admission and interim relief to the respondent on payment
of PF within seven working days, failing which this petition shall stand dismissed without further reference to the Court.
In the meantime further proceedings of the case no.120-A/2017 pending before Family Court, Rewa shall remain stayed until further orders.
List for further consideration after service of notice on respondents.
(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 3/3/2023 5:51:26 PM