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Madhya Pradesh High Court

Shri Abhishek Ranjan vs Shri Hemlata Chaubey on 3 March, 2023

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     MP No. 1300 of 2023
                                           (SHRI ABHISHEK RANJAN Vs SHRI HEMLATA CHAUBEY)

                         Dated : 03-03-2023
                               Shri Abhay Kesharwani, learned counsel for the petitioner.

                               Issue notice of admission and interim relief to the respondent on payment

of PF within seven working days, failing which this petition shall stand dismissed without further reference to the Court.

In the meantime further proceedings of the case no.120-A/2017 pending before Family Court, Rewa shall remain stayed until further orders.

List for further consideration after service of notice on respondents.

(DWARKA DHISH BANSAL) JUDGE ss Signature Not Verified Signed by: SWETA SAHU Signing time: 3/3/2023 5:51:26 PM