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[Cites 0, Cited by 0] [Section 279(5)] [Section 279] [Entire Act]

State of Telangana - Subsection

Section 279(5)(b) in Telangana Panchayat Raj Act, 2018

(b)The provisions of sub-sections (3) and (4) shall apply, as far as may be, in regard to the power delegated under this sub-section;