Section 2(18) in The Goa, Daman and Diu Public Health Act, 1985

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State of Goa - Subsection

Section 2(18) in The Goa, Daman and Diu Public Health Act, 1985

(18)"local authority" means,-

(a)in any municipal area, the Municipal Council concerned;

(b)in any other area, the Village Panchayat concerned.