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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(2)(i) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978

(i)to participate in regional and all India meetings, conferences or exhibitions of village industries and to organise such meetings, conferences or exhibitions in the State;