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Andhra Pradesh High Court - Amravati

M/S. Brawn Laboratories Limited vs The State Of Andhra Pradesh on 2 December, 2022

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                                                                  49

                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

       MAIN CASE:        Crl.P. No.6442 of 2019


                                  PROCEEDINGS SHEET


Sl.     DATE                                     ORDER                             OFFICE
No.                                                                                 NOTE


                                        (Through Physical Mode)

7     02.12.2022

On the request made by the learned counsel for the petitioners, post this case after two weeks.

PRASHANT KUMAR MISHRA, CJ Ksp