Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(3) in Tamil Nadu Municipal Public Health Service (Discipline and Appeal) Regulations, 1973 (3)reducing or withholding the maximum pension, including an additional pension/admissible to him under the rules governing pensions.
