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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Himachal Pradesh - Subsection

Section 49(4) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(4)All money and receipts specified in this section and forming part of the fund of the Committee shall be deposited in any Nationalized Bank or any other Bank having National Computerized Network or in the Himachal Pradesh State Co-Operative Bank.