Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Telangana - Section Section 5 in Telangana Gaming (Amendment) Act, 2017 5. Amendment of Section 5. - In the principal Act, for Section 5 alongwith the marginal heading, the following section shall be substituted, namely-
