Madhya Pradesh High Court
Smt. Shashi Sinha vs District Collector on 25 February, 2026
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-31454-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 31454 of 2023 (SMT. SHASHI SINHA Vs DISTRICT COLLECTOR AND OTHERS ) Dated : 25-02-2026 None for the petitioner.
As a matter of last indulgence, case is adjourned. List after four weeks.
(VISHAL MISHRA) JUDGE JP Signature Not Verified Signed by: JITENDRA KUMAR PAROUHA Signing time: 25-02-2026 18:47:16