Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(1) in The Rajasthan Gram Dan Act, 1971 (1)Every Gram Sabha shall constitute an Executive Committee of its own, consisting of such number of members, not being less than five as the Gram Sabha may determine.
