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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2)(j) in Orissa School Education (Community Participations) Rules, 2000

(j)Utilize the services of local persons preferably retired teachers,retired employees/persons interested in school matters making up all the deficiency of teachers from the community on voluntary basis or payment of fixed honorarium meeting the cost from the school education fund without creating any liability for the State Government/ Panchayats.