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[Cites 0, Cited by 0] [Section 21(6)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(6)(b) in The M.P. Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(b)The dates on which lime-washing, colour-washing, varnishing or painting is carried out shall be entered by the employer in the Register maintained in Form III.