Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(y) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (y)"statutes" means the Statutes of the University governing matters of policy and procedure as set forth in section 53 of the Act;
