Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Bombay Presidency - Subsection

Section 9(1) in The Bombay Diseases of Animals Act, 1948

(1)On receipt of a report under sub-section (2) of section 8 the Vet Surgeon shall, as soon as practicable, examine the animal and all animals with ' it has been in contact or to which it has been in close proximity, and for this purpose may submit any animal to any prescribed test.