Allahabad High Court
D.K. Agarwal vs State Of U.P. on 17 August, 2016
Author: Naheed Ara Moonis
Bench: Naheed Ara Moonis
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 2142 of 1994 Applicant :- D.K. Agarwal Opposite Party :- State Of U.P. Counsel for Applicant :- Rajeev Gupta,Dilip Gupta,Dilip Kumar Counsel for Opposite Party :- A.G.A. Hon'ble Naheed Ara Moonis,J.
Learned A.G.A. has submitted that no government appeal has been filed against acquitted persons in S.T. No.944 of 1999.
A request has been made on behalf of the learned counsel for the applicant that the case may be adjourned for the day.
Let the matter be listed peremptorily in the next cause list.
Order Date :- 17.8.2016 RU