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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2) in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

(2)A detenu may be transferred from one jail to another jail within the State under a special order of the State Government under Clause (b) of Section 5 of the Ordinance.