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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(j) in The Maharashtra State Board of Technical Education Act, 1997

(j)The service regulations applicable to the officers and employees of the Board shall be deemed to have been prescribed under this act and shall, save as otherwise provided by or under this Act, continue to remain in force, until they are superseded in accordance with the provisions of this Act.