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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(2)(a) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(a)to review from time to time, the broad policies and programmes of the University and suggest measures for the working, improvement and development of the University,