Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(18) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975 (18)[ "State" means the State of Goa;] [Clause 18 of the principal Act has been substituted by (Amendment) Act, 1996 (No. 19 of 1997).]
