Bombay High Court
Kamlesh Champalal Dolani vs Esque Finmark Pvt. Ltd on 29 March, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-908
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 241 OF 2023
Kamlesh Champalal Dolani ....APPELLANT
V/S
Esque Finmark Pvt. Ltd. ....RESPONDENT
WITH INTERIM APPLICATION NO. 3183 OF 2023 In Second Appeal 241 OF 2023 Kamlesh Champalal Dolani ....PETITIONER V/S Esque Finmark Pvt. Ltd. ....RESPONDENT Adv. Stenna Fernandes i/b.Ashish T. Suryavanshi for Appellant. Adv. Rashmin Jain, Rishabh Ranka i/b. Kanga & Co for R.No.1. Adv. Jeet Gandhi a/w Mr. Uttam Shukla for Resp. No. 2.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 29th March, 2023
P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 17/04/2023. Ad-interim order, if any, to continue till then.
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