Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act] NCT Delhi - Subsection Section 118(1)(g) in The Delhi Co-Operative Societies Act, 2003 (g)any person acts in contravention of section 44 or section section 66 or section 67 or section 68 or sub-section (8) of