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State of Uttar Pradesh - Section

Section 7 in United Provinces Medical Act, 1917

7. Publication of names of members.

- The name of every person elected or nominated a member of the Council shall be published by the [State Government] [Substituted by the A. O. 1950 for (Provincial Government) which had been Substituted by the A. O. 1937 for (L.G.).] in the [Official Gazette] [Substituted for 'Gazette' by A. O. 1937.].