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[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 15 in Mahatma Gandhi University Act 1985

(15). It shall be duty of the Vice-Chancellor to ensure that the provisions of this Act, the Statutes, the Ordinances, the Regulations, the rules and the by-laws are faithfully observed and carried out, and he shall have all powers necessary for this purpose.