Supreme Court - Daily Orders
Cmj Foundation vs The State Of Meghalaya on 22 September, 2023
Bench: B.R. Gavai, Pamidighantam Sri Narasimha, Prashant Kumar Mishra
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ITEM NO.59 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7081/2021
(Arising out of impugned final judgment and order dated 06-05-2021
in WA No. 14/2017 passed by the High Court Of Meghalya At Shilong)
CMJ FOUNDATION & ORS. Petitioner(s)
VERSUS
THE STATE OF MEGHALAYA & ORS. Respondent(s)
(IA No. 94774/2021 - EXEMPTION FROM FILING AFFIDAVIT, IA No.
62515/2021 - EXEMPTION FROM FILING AFFIDAVIT, IA No. 62514/2021 -
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
WITH
SLP(C) No. 14231/2021 (XIV)
(IA No. 114931/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 22-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s)
Mr. Anupam Lal Das, Sr. Adv.
Mr. Philemon Nongbri, Adv.
Mr. Ahanthem Henry, Adv.
Mr. A. Rohen Singh, Adv.
Ms. Anne Mathew, AOR
Mr. Suryanarayana Singh, Sr. Adv.
Ms. Pragati Neekhra, AOR
For Respondent(s)
Signature Not Verified
Mr. Anupam Lal Das, Sr. Adv.
Digitally signed by
Deepak Singh
Date: 2023.09.23
11:20:28 IST
Reason: Mr. Philemon Nongbri, Adv.
Mr. Ahanthem Henry, Adv.
Mr. A. Rohen Singh, Adv.
Ms. Anne Mathew, AOR
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Mr. Suryanarayana Singh, Sr. Adv.
Ms. Pragati Neekhra, AOR
Mr. Amit Wadhwa, Adv.
Mr. Virendra Verma, Adv.
Mr. Sanjay Kumar Hadala, Adv.
Mr. Gaurav Teotia, Adv.
Mr. Pramod Tiwari, Adv.
Mr. Vivek Tiwari, Adv.
Mr. Priyanka Dubey, Adv.
Dr. Vinod Kumar Tewari, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list these matters on 31.10.2023 (NMD).
(DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH)