Section 760(2)(a) in Rules under the United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 760(2)(a) in Rules under the United Provinces Excise Act, 1910

(a)For wastages under clause (a) of sub-rule (1) above, if-

(i)patent stills up to a maximum of 1.5 per cent.

(ii)in post-stills up to a maximum of 2.0 per cent.