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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(6) in The Rajasthan Laws (Extension) Act, 1957

(6)The Rajasthan (Avoidance of Wagers) Ordinance, 1950 (Rajasthan Ordinance 3 of 1950)Preamble. - Omit "as adapted to Rajasthan."Section 1. - For Sub-section (2), substitute the following:-"(2) It extends to the whole of the State of Rajasthan."Section 5. - Omit the whole.