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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(h) in Alagappa University Act, 1985

(h)"professional college" means a college established or maintained by the University and providing courses of study leading up to the professional degrees of the University;
(ha)[ "registered graduate" means a graduate registered under this Act;] [Inserted by Tamil Nadu Universities Laws (Amendment) Act, 2002 (Tamil Nadu Act 35 of 2002).]