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State of Jammu-Kashmir - Section

Section 67 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

67. Resuming of uniform articles on ceasing to be enrolled member of the Force.

- When an enrolled member of the Force ceases to belong to the Force, his kit shall be examined and serviceable articles brought on the resumed stock and subsequently reissued. When any such resumed articles is reissued, its authorised life period shall include the period for which such article has remained issued earlier:Provided that the kit of a person, who was suffering from contagious disease, such as T. B. etc. shall be destroyed by burning in the presence of a superior officer after obtaining the orders of the Dy. Director in each case:Provided further that items of uniform shall not be withdrawn in the case of death of enrolled member while in service.