Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 770] [Entire Act] State of Haryana - Subsection Section 770(b) in Punjab Jail Manual (b)to preserve carefully and be responsible for the safe custody and safe delivery of the documents and property of all sorts sent with the gang;