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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(13) in The M.P. State Veterinary Council Rules, 1993

(13)A copy of the minutes of each meeting of the State Council whether ordinary or special shall be submitted to its President within two days of the meeting and after being attested by him and sent to each member as provided under sub-rule (5).