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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(vii) in The Haryana New Mandi Townships Building Rules, 1967

(vii)the proposed method of draining it; this includes the position, forms and dimensions of all privies, urinals, drains and the method of disposal of sewage, sullage and storm water in full detail.