Section 111(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
(c)every lifting appliances is provided with adequate and efficient brakes which:(i)are capable of preventing fall of a suspended load (including any test load) and of effectively controlling such load while it is being lowered;(ii)act without shock;(iii)have shoes that can be easily removed for running; and(iv)are provided with simple and easily accessible means of adjustment :
