Calcutta High Court (Appellete Side)
Ruchi Soya Industries & Anr vs The State Of West Bengal & Ors on 8 January, 2018
Author: I. P. Mukerji
Bench: I. P. Mukerji
1
08.01.2018
Sl.No. 02
Ct.No.18
aa
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
APPELLATE SIDE
MAT 1624 of 2017
With
CAN 9460 of 2017
Ruchi Soya Industries & anr.
Vs.
The State of West Bengal & Ors.
Mr. Saurabh Guhathakurata ...for appellants
Mr. Pradip Kr. Roy ...for the respondents
Let the injunction application (CAN 9460 of 2017) appear in the list along with the appeal MAT 1624 of 2017 under the heading 'applications' on 11th January, 2018 fairly at the top.
( I. P. Mukerji,J. ) ( Md. Mumtaz Khan,J. )