Income Tax Appellate Tribunal - Chandigarh
Dr. Amrit Pal Singh, United Kingdom vs Dcit (International ... on 11 February, 2021
I N T H E I NC OM E T A X A P PEL L A TE T RI B U N AL
D I VI SI O N B E N C H, " B " CH A ND I G AR H
BEFORE SHRI N.K. SAINI, VICE PRE SIDENT &
SHRI R.L NEGI, JUDICIAL MEMBER
आयकर अपीलसं./ITA No. 260/Chd/2020
नधा रण वष / Assessment Year : 2010-11
Dr Amrit Pal Singh Takhar, बनाम The DCIT (International Taxation),
21, Roman Drive Stibbington Circe-Chandigarh
Peterborough 99999,
Foreign United Kingdon
थायीलेखासं./PAN NO: BLNPT8684E
यथ /Respondent
Hearing through video Conferencing
नधा रतीक ओरसे/Assessee by : Smt. Komal Tahkur, Advocate
राज वक ओरसे/ Revenue by : Smt. Meenakshi Vohra, Addl. CIT
सन
ु वाईक तार$ख/Date of Hearing : 11.02.2021
उदघोषणाक तार$ख/Date of Pronouncement : 11.02.2021
आदे श/Order
Per R.L. Negi, Judicial Member:
The assessee has filed the captioned appeal against the order dated 26.11.2019 passed by the Commissioner of Income Tax (Appeals)-1, Delhi-43 [(for short 'the CIT(A)], pertaining to the assessment year 20101-11 vide which the Ld. CIT(A) has dismissed the appeal of the assessee filed against the assessment order passed u/s 144 r.w.s. 147 of the Income Tax Act, 1961 (for short 'the Act').
2. A t t h e o u ts et, Ld . C o u n s e l fo r t h e a s s es s ee s u b m it te d th a t t he as s ess e e h as opted to s et tl e t h e is s ue s i n t h e s ai d ap pe al u n d er t h e p r o v is io n s o f ' V iv a d S e V is h w as S c h em e 2 0 2 0 ' . Th e Ld . C o u n s el 2 fu r th e r s u b m it te d t h at a n a p p li ca ti o n fo r w i th d r aw al o f t h e s a id ap p ea l h as al r e ady b e en fi le d . H enc e, th e s a me may be allowed and the assessee may be permitted to withdraw the said appeal.
3. The Ld. Departmental Representative did not oppose the application filed by the assessee.
4. In view of the submissions made by the Ld. Counsel for the assessee, we allow the application filed by the assessee and accordingly dismiss the appeal as withdrawn.
O r d er p r o n o u n c ed o n 1 1. 0 2. 2 0 2 1.
Sd/- S d /- ( N.K. SAINI) (R.L.NEGI) उपा य /Vice President या यक सद य/ Judicial Member Dated : 11.02.2021 "आर.के."
आदे शक त+ल,पअ-े,षत/ Copy of the order forwarded to :
1. अपीलाथ / The Appellant
2. यथ / The Respondent
3. आयकरआयु.त/ CIT
4. आयकरआयु.त (अपील)/ The CIT(A)
5. ,वभागीय त न1ध, आयकरअपील$यआ1धकरण, च3डीगढ़/ DR, ITAT, CHANDIGARH
6. गाड फाईल/ Guard File आदे शानस ु ार/ By order, सहायकपंजीकार/ Assistant Registrar