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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(3)(b) in Conduct of Elections Rules, 1961

(b)examine all the ballot papers in his parcels and sub-parcels, arrange the unexhausted papers in sub-parcels according to the next available preferences recorded thereon for the continuing candidates, count the number of papers in each such sub-parcel and credit it to the candidate for whom such preference is recorded, transfer the sub-parcel to that candidate, and make a separate sub-parcel of all the exhausted papers; and