Delhi High Court - Orders
Pankaj Rohilla And Ors vs Union Of India And Ors on 19 September, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~28 to 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13341/2019 , CM APPL. 54188/2019 & 36135/2021
PANKAJ ROHILLA AND ORS. ..... Petitioners
Through: Mr.Ankur Chhibber, Mr.Sachin
Miglani and Mr.Subhash Baghel,
Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms.Bharathi Raju, Senior Panel
Counsel, UOI.
+ W.P.(C) 112/2020
SUDHIR ..... Petitioner
Through: Mr.Tarun Gupta and Mr.Raj Yadav,
Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Rajesh Kumar, Sr. Panel Counsel,
UOI with Ms.Ramneet Kaur,
Advocate for respondent Nos. 1 to 12.
+ W.P.(C) 1163/2020
SANJAY KUMAR AND ORS. ..... Petitioners
Through: Mr.Sachin Miglani and Mr.Subhash
Baghel, Advocates.
Versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Rajendra Sahu, CGSC with
Ms.Sunayana Nassa, Advocates.
+ W.P.(C) 356/2020, CM APPL. 998/2020
SAJAN ..... Petitioner
Through: Mr.Sachin Miglani and Mr.Subhash
Baghel, Advocates.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Asheesh Jain, CGSC with
Mr.Gaurav Kumar, Advocate for
respondent No.1/UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2023 at 21:37:44
+ W.P.(C) 601/2020 & CM APPL. 1960/2021
PARVEEN AND ORS. ..... Petitioners
Through: Mr.Vishwa Pal Singh, Mr.Ankur
Chhibber, Mr.Ashish Pandey,
Mr.Mukesh Kumar, Mr.Prateek Rai,
Mr.Ashutosh Bhardwaj, Mr.Shubham
Saxena, Mr.Akash, Mr.Shashank
Gusain and Mr.Anurag Pandey,
Advocates
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr.Ripu Daman Bhardwaj, CGSC
with Mr.Khushagra Kumar, G.P. for
UOI.
+ W.P.(C) 2209/2022
SUNIL KUMAR ..... Petitioner
Through: Mr.O.P. Agarwal and Mr.Sansar
Kumar, Advocates.
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Ms.Aakanksha Kaul, Mr.Aman
Sahani and Mr.Samarpit Chauhan,
Advocates for UOI.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE MANMEET PRITAM
SINGH ARORA
ORDER
% 19.09.2023
1. Mr.Ankur Chhibber, Advocate who appears for some of the petitioners in these matters, states that he shall prepare a Chart in the manner depicted by the Tribunal in W.P.(C) 13341/2019 by incorporating two more columns for giving the grounds challenging the orders of the Tribunal dismissing the OAs and the stand of the respondents in support of the orders.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 21:37:44 The same be shared with the learned counsel for the parties in these petitions.
2. Re-notify on November 07, 2023.
3. A copy of this order be kept in all the petitions.
V. KAMESWAR RAO, J MANMEET PRITAM SINGH ARORA, J SEPTEMBER 19, 2023/v This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 21:37:44