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State of Telangana - Section

Section 21 in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

21. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the Government may, by notification, remove difficulties, by order, not inconsistent with the provisions of this Act, but which appear to them to be necessary or expedient to remove such difficulty.