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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(15) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(15)Where open Wagons with swinging side doors are being emptied near passageways, or walkways, danger signs shall be placed at either end of the exposed sections.Handling of Cargo