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Central Administrative Tribunal - Ernakulam

V A Sudhakaran vs Director General,Icar,New Delhi on 19 June, 2025

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            CENTRAL ADMINISTRATIVE TRIBUNAL
                  ERNAKULAM BENCH

               Original Application No.180/00554/2024

                Thursday, this the 19th day of June, 2025.

CORAM:
  HON'BLE Mr. JUSTICE SUNIL THOMAS, JUDICIAL MEMBER
  HON'BLE Mrs. V. RAMA MATHEW, ADMINISTRATIVE MEMBER

     V A Sudhakaran, S/o. Aravindakshan V.K, aged 69 years,
     Plumber(retired), Central Institute of Fisheries Technology,
     Wellington Island, Matsyapuri P.O, Kochi-682 029.
     Residing at Vettukadavil House, Nettoor,
     Ernakulam - 682 040.
                                                                -Applicant
[By Advocate : Mr. S. Sujin & Mr. Bilwin B.]

            Versus

1.    The Director General,
      Indian Council of Agricultural Research,
      Krishi Bhavan, New Delhi- 110 001.

2.    The Director,
      Central Institute of Fisheries Technology,
      Matsyapuri P.O, Wellington Island,
      Kochi- 682 029.
                                                             -Respondents

[By Advocates : Mrs.K.V. Bhadra Kumari]

            The Original Application having been heard on 19.06.2025, the
Tribunal on the same day delivered the following:




                                                                      2025.06.20
                                                             VISHAL   16:05:34+05'30'
                                                                      2024.3.0
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                          O R D E R (ORAL):

-

Per: Justice Sunil Thomas, Judicial Member In the light of the order in M.A No.343/2025, O.A is time barred.

Hence, O.A is rejected. No costs.

(Dated, this the 19th day of June, 2025) V RAMA MATHEW JUSTICE SUNIL THOMAS ADMINISTRATIVE MEMBER JUDICIAL MEMBER v 2025.06.20 VISHAL 16:05:34+05'30' 2024.3.0 3 List of Annexures in O.A No.554/2024 Annexure A1- True copy of the order No. F.No.2-2/2017-Estt. dated 20.09.2017 issued by the Administrative Officer ICAR.

Annexure A2- True copy of the order No. F.No.4-7/2015-Estt. dated 16.01.2019 issued by the Senior Administrative Officer, CIFT.

Annexure A3- True copy of the order No. F.No.1-2/2021-Estt. dated 30.10.2023 issued by the Administrative Officer ICAR.

Annexure A4- True copy of the order No. F.No.2-4/2022-Estt. dated 20.02.2024 issued by the Administrative Officer ICAR.

Annexure A5- True copy of the representation dated 14.10.2024 submitted by the applicant to 2nd respondent.





                                                                  2025.06.20
                                                        VISHAL    16:05:34+05'30'
                                                                  2024.3.0