Madhya Pradesh High Court
The State Of Madhya Pradesh vs Ramkumar Choudhary on 8 January, 2020
Author: Mohammed Fahim Anwar
Bench: Mohammed Fahim Anwar
1 SA-2895-2019
The High Court Of Madhya Pradesh
SA-2895-2019
(THE STATE OF MADHYA PRADESH Vs RAMKUMAR CHOUDHARY)
2
Jabalpur, Dated : 08-01-2020
Shri Prakash Gupta, learned P. L. for the State/ appellant.
Shri Vikash Mishra, learned counsel for the respondent.
List the case after a week, as prayed by the learned counsel for the respondent.
(MOHD. FAHIM ANWAR) JUDGE kkc Digitally signed by KRISHAN KUMAR CHOUKSEY Date: 09/01/2020 15:36:35