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[Cites 0, Cited by 0] [Section 288(2)] [Section 288] [Entire Act]

State of Jharkhand - Subsection

Section 288(2)(b) in Jharkhand Municipal Act, 2011

(b)the form and the manner in which, and the authority before whom, the oath of office and secrecy shall be subscribed under sub-section (4) of section 265;