Delhi High Court - Orders
Technip France Sa (Formerly Known As ... vs Commissioner Of Income Tax ... on 15 September, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~15 & 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10267/2021
TECHNIP FRANCE SA (FORMERLY KNOWN
AS TECHNIP FRANCE SAS) ..... Petitioner
Through: Mr Samarth Chaudhari, Advocate.
versus
COMMISSIONER OF INCOME TAX
(INTERNATIONAL TAX) 3 ..... Respondent
Through: Mr Puneet Rai, Senior Standing
Counsel with Mr Ashvini Kumar and
Mr Rishabh Nangia, Standing
Counsel.
+ W.P.(C) 11337/2022
COMMISSIONER OF INCOME TAX-3 INTERNATIONAL
TAXATION, NEW DELHI ..... Petitioner
Through: Mr Puneet Rai, Senior Standing
Counsel with Mr Ashvini Kumar and
Mr Rishabh Nangia, Standing
Counsel.
versus
TECHNIP FRANCE SA (FORMERLY KNOWN
AS TECHNIP FRANCE SAS) ..... Respondent
Through: Mr Samarth Chaudhari, Advocate.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 15.09.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. In the above-captioned matters, pleadings are not complete.
W.P.(C) 10267/2021 & 11337/2022 page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 20:32:12
2. List the matters before the concerned Registrar for completion of pleadings on 03.10.2023.
3. List the matters before the court on 01.04.2024.
4. Counsel for the parties will file their written submissions not exceeding three pages each, at least five days before the next date of hearing.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J SEPTEMBER 15, 2023/ MS Click here to check corrigendum, if any W.P.(C) 10267/2021 & 11337/2022 page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 20:32:12